Supreme Court - Daily Orders
M/S Aumento Pallinos Pvt Ltd vs Union Bank Of India on 21 November, 2014
Bench: Jagdish Singh Khehar, Arun Mishra
ITEM NO.22 COURT NO.4 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).30679/2014
(Arising out of impugned final judgment and order dated 22/07/2014
in WP No. 11097/2014 passed by the High Court of Judicature at
Hyderabad For The State Of Telangana and The State Of Andhra
Pradesh)
M/S AUMENTO PALLINOS PVT LTD Petitioner(s)
VERSUS
UNION BANK OF INDIA Respondent(s)
Date : 21/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Sridhar Potaraju, Adv.
Mr.Arjun Singh, Adv.
Mr.Mukunda Rao Angara, Adv.
For Respondent(s)
Upon hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. No ground for interference is made out in exercise of our jurisdiction under Article 136 of the Constitution of India.
The special leave petition is accordingly dismissed.
(SATISH KUMAR YADAV) (PHOOLAN WATI ARORA)
COURT MASTER ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Satish Kumar Yadav
Date: 2014.11.21
16:10:54 IST
Reason: