Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(iii) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013 (iii)any other enactment for the time being in force relating to tax on wealth, income, profits or gains,
