Punjab-Haryana High Court
Haryana Urban Development Authority ... vs Mrs. Yash Gupta And Others on 15 October, 2012
Author: K.Kannan
Bench: K.Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
RFA No.3920 of 2009 (O&M)
Date of Decision: 15.10.2012
Haryana Urban Development Authority and another ....Appellants
Versus
Mrs. Yash Gupta and others ...Respondents
Present: Mr. Dharam Vir Sharma, Senior Advocate, with
Mr. Harit Sharma, Advocate and
Ms. Shivani Sharma, Advocate
for the appellants.
Mr.M.L.Sharma, Advocate
for respondents No. 1 and 2.
Mr. Hawa Singh Hooda, Advocate General with
Mr. Ashish Gupta, AAG, Haryana
for respondents No. 3 and 4.
CORAM: HON'BLE MR. JUSTICE K.KANNAN
1.Whether Reporters of local papers may be allowed to see the judgment?
No.
2. To be referred to the Reporters or not? No
3. Whether the judgment should be reported in the Digest? No
K.KANNAN, J.
For detailed order, see order passed in RFA No. 2695 of 2002 of even date.
(K.KANNAN) JUDGE October 15, 2012 Divyanshi