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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Manipur - Subsection

Section 34(a) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962

(a)sells or otherwise disposes of his business or any part of his business or any place of business or effects or comes to know of any other change in the ownership of the business, or