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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2)(g) in The Capital of Punjab (Development and Regulation) Act, 1952

(g)the ventilation of rooms, the position and dimensions of rooms, or projections beyond the outer faces of external walls of a building and of doors or windows;