Madhya Pradesh High Court
Madhya Kshetra Basmati Rice Exporters ... vs Sh. Amti Shrivastava on 16 October, 2019
Author: Rohit Arya
Bench: Rohit Arya
1 CONC-2158-2019
The High Court Of Madhya Pradesh
WP-10371-2019
(MADHYA PRADESH BASMATI RICE EXPORTERS ASSOCIATION THROUGH MR. VIGYAN LODHA Vs
EXPORT INSPECTION AGENCY)
CONC/02158/2019
7
Indore, Dated : 16-10-2019
Shri Koustubh Pathak, Advocate for the petitioner.
Shri Himanshu Joshi, Advocate for the respondent.
Learned counsel for the petitioner prays for a fixed date as outside senior Advocate is to address this Court on admission.
Prayer is not opposed by the respondent. List on 20.11.2019, as prayed for.
(ROHIT ARYA) JUDGE jyoti Digitally signed by Jyoti Chourasia Date: 16/10/2019 17:30:31