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Madhya Pradesh High Court

Madhya Kshetra Basmati Rice Exporters ... vs Sh. Amti Shrivastava on 16 October, 2019

Author: Rohit Arya

Bench: Rohit Arya

                                                          1                            CONC-2158-2019
                                  The High Court Of Madhya Pradesh
                                             WP-10371-2019
                         (MADHYA PRADESH BASMATI RICE EXPORTERS ASSOCIATION THROUGH MR. VIGYAN LODHA Vs
                                                   EXPORT INSPECTION AGENCY)

                                                       CONC/02158/2019
                        7
                        Indore, Dated : 16-10-2019
                                Shri Koustubh Pathak, Advocate for the petitioner.
                                Shri Himanshu Joshi, Advocate for the respondent.

Learned counsel for the petitioner prays for a fixed date as outside senior Advocate is to address this Court on admission.

Prayer is not opposed by the respondent. List on 20.11.2019, as prayed for.

(ROHIT ARYA) JUDGE jyoti Digitally signed by Jyoti Chourasia Date: 16/10/2019 17:30:31