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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of West Bengal - Subsection

Section 115(6) in Siliguri Municipal Corporation Act, 1990

(6)On a request by the Corporation, the District Registrar of the district of Darjeeling or the Sub-Registrar of the local registration office shall furnish such particulars regarding the registration of instrument and transfer of immovable property in the municipal area as the Corporation may from time to time require. .