Delhi High Court - Orders
Vanguard Detective And Fire Services vs Vichitra Singh on 27 October, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Digitally Signed By:DEVANSHU
JOSHI
Signing Date:28.10.2021 17:40:47
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8617/2010 & CM APPL. 6538/2011
VANGUARD DETECTIVE AND FIRE SERVICES ..... Petitioner
Through: Mr. M. Taiyab Khan, Advocate.
versus
VICHITRA SINGH ..... Respondent
Through: None.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 27.10.2021
1. This hearing has been done through video conferencing.
2. This matter is listed in the 'old matters' category.
3. Mr. M. Taiyab Khan, ld. Counsel for the Petitioner submits that the application under Section 17B of the Industrial Disputes Act, 1947 is pending. He submits that the Respondent/workman is not appearing in the matter and is in fact working in some other establishment. He submits that he will be showing the documents, in respect thereof, on the next date of hearing.
4. List on 4th January, 2022. Ld. Counsel for the Respondent be informed by the Registry of the next date of hearing.
PRATHIBA M. SINGH, J.
OCTOBER 27, 2021/dk/Ak