Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 7 in The M.P. Jan Shiksha Adhiniyam, 2002 7. Schedule of timings, and local holidays. - The schedule of time and local holidays shall be prescribed by the Parent Teacher Association subject to the norms of atleast 200 academic days in an academic session and average of five hours of teaching per day.
