Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 3 in The West Bengal Acquisition And Settlement Of Homestead Land Act, 1969.

3. Act not to apply to certain lands. -

Nothing in this Act shall apply to any land-
(a)belonging to, or taken on lease or requisitioned by, Government;
(b)belonging to, or taken on lease by, any local authority.