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[Cites 0, Cited by 0] [Section 8(13)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(13)(a) in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968

(a)count or cause to be counted the valid votes given to each candidate, and