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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(7) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(7)If the strength available from the above arrangement is short of the requirement, the Chairman/President of the respective Managing Committee may co-opt members of the Territorial Constituencies:Provided that not more than one member of the Territorial Constituency of Water Users Association can be co-opted in the Sub-Committee.