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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(1)(xv) in The Baba Farid University of Health Sciences Act, 1998

(xv)one Professor or Head of Department from amongst the Professors or Heads of the Departments of college of nursing or colleges of other para-medical sciences, by rotation according to age for a period of two years;