8. Existing provident and other funds of the Imperial Bank.
- For the persons who immediately before the appointed day are the trustees of the following funds, that is to say,-(a)the Imperial Bank of India Employees' Provident Fund;(b)the Imperial Bank of India Employees' Pension and Guarantee Fund;(c)the Bank of Bombay Officers' Pension and Guarantee Fund;(d)the Bank of Madras Pension and Gratuity Fund; and(e)the Bank of Madras Officers' Provident and Mutual Guarantee Fund, there shall be substituted as trustees such persons as the Central Government may, by general or special order, specify.
