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[Cites 0, Cited by 1] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(2) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(2)After considering the cause, if any, shown by the owner of the land and by any other person interested therein, and after giving such owner and person an opportunity of being heard, the State Government may pass such orders as it deems fit.