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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Himachal Pradesh - Subsection

Section 45(3) in Himachal Pradesh Para-Veterinary Council Act, 2010

(3)Notwithstanding anything contained in any other law for the time being in force, an order passed by the Council under sub-section (1) and communicated to the University or Para-veterinary institution under subsection