Patna High Court - Orders
Angesh Kumar vs The Election Commission Of India on 29 April, 2019
Author: Anil Kumar Upadhyay
Bench: Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9829 of 2019
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Angesh Kumar
... ... Petitioner/s
Versus
The Election Commission of India & ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Purnendu Singh, Advocate
For the Respondent/s : Mr.Siddharth Prasad, Advocate
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
ORAL ORDER
2 29-04-2019Having regard to the fact that the subject-matter of this case does not belong to roster of this Court, this Court is not inclined to grant any indulgence to the petitioner.
However, liberty shall be available to the petitioner to approach the appropriate Court for appropriate relief as per the roster.
(Anil Kumar Upadhyay, J) spandey/-
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