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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(1) in The U.P. Industrial Development Authorities Centralized Service Rules, 2018

(1)A selection by promotion on the basis of merit/ seniority subject to the rejection of unfit shall be made from the lists of all eligible officers and other employees holding the posts as mentioned in Column 4 of Schedule TIP and Schedule TV' to the posts of Column 2 of concerned Schedule.