Section 2(26) in The Sidho-Kanho-Birsha University Act, 2010
(26)[ "Teacher of the University" means a Professor, Reader, Lecturer or any other person, holding a teaching post including a part-time teaching post, appointed or recognized as such by the University;] [[Clause (26) substituted by W.B. Act 12 of 2011, which was earlier as under :'(26) 'Teacher of the University' means a Professor, Associate Professor, Assistant Professor, or any other person, holding a teaching post including a part-time teaching post, appointed or recognized as such by the University;']]
