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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(5) in Rajasthan Sanskrit University Act, 1998

(5)The General Fund the Pratisthan Nidhi and other funds of the University shall be kept, managed and dealt with in accordance with the provisions of the statutes as may be made from time to time.