Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Kerala - Subsection Section 89(xviii) in Kerala Factories Rules, 1957 (xviii)One copy of the first-aid leaflet mentioned in Appendix II to the Kerala Factories Rules, 1957 issue by the Directorate General of Factories Advice Service and Labour Institutes, Government of India, Bombay.
