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State of Uttar Pradesh - Section

Section 169 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

169. Concrete panels and slabs.

- The employer shall ensure at a construction site of a building or other construction work that -
(a)all parts of a concrete panel or concrete slab are hoisted uniformly;
(b)concrete panels are adequately braced in their final positions and such bracing shall remain in such position until such panels are adequately supported by other parts of the construction for which such panels are used;
(c)temporary bracing of concrete panels are securely fastened to prevent any part of such panels from falling when such panels are being moved.