Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(1)(c) in The Maharashtra Apartment Ownership Act, 1970

(c)The apartment number of each apartment, and a statement of its location, approximate area, number of rooms, and immediate common are to which it has access, and any other data necessary for its proper identification;