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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(1)(j) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(j)if there is any default in complying with any requisition made under this Act, or of any provision of this Act or any instrument made thereunder is contravened: