M/S Lakshmi Venkateswara Granites vs Deputy Conservator Of Forests on 24 June, 2011

[Cites 3, Cited by 0]
Karnataka High Court

M/S Lakshmi Venkateswara Granites vs Deputy Conservator Of Forests on 24 June, 2011

Author: H.G.Ramesh

Bench: H.G.Ramesh

I V 
IN THE HEGH COURT OF KARNATAKA AT BAi'~E(},;5'x,. _VQR:2_
DATED THIS THE 24'?" DAY OF 3uNE_.:§éi I    .
PRESENT    Tf '
THE HC)N'BLE :v:R.J.s.KHE}::;xR. _"<;:af1:3F -.;1u.;s_"*r:,§::;<:'~V~'VV 
THE: HONBLEZ MR.J{§:SiF_ICE   
WRIT PETITION Nos.38415v~§§;€I320/2Q()9{GM3»MMS)

Writ Petition A1§I._6}s.7!'_$8,/i.2{")€1}',I11458/$d§)7,
11459/2007311460/21):)?;,'~2'2'09.v§{/iégiq, 6131/200?,
1548/2007, 17_3eb{2o{;'*é;'"1z§;f7$6«j'29o':r,~,:i.§§4o/2007, 8936/2007.
6293/2003,' 3,8'7?{;:'2;'2do6}. 325$/'2<ji;§{,'33152/2007, 15247/2007,
 :z._4§:+5,i'5'72<:j"<'}é~'§'% 1052/2006 (GM-MMS)

WP Nos,384'15538%§»3p;'--2'G09(GM¢MM-S):

Betweézn 2 _ .

E.

M / S;La}:shrm,_ V«'e2'1';ké;E§Sv;ékra Granites
A Partrzership Firm' Registered Under The
 Pmtinersh' V AL"; 1'E}32, And Having

 TEES Gffice At"  '.'L_g}:s,hmi Venkateswara
N§1:iya""Kanaka Nursing Heme Read

~  » _VEia.,:1a.kap i:r;1 Town B'i0re Dist
V   Q:1_e;.Of"The Partnsr Smi. Girija

W

2.»)

 'Ag€-:21 Aboui 40 Years
DE C}1Sr1i GT. Krishnappa

 'A  Vatiérahailiﬁ Paﬁner
 "M/s.Lakshmi

' "€!€r1kai;<::Swa:"a Graniies,
'xfenkaéiarayana DG§<ii PQSE,
S;33;%:ar::::' %§c:}b1§,
%ia:1z2}<;2«*:p:2s*2: '?.:1E::i«:§
Bangaiws Rxzrai 9§s%:*§s::%

331%. £%i;*é;§2:
 A':><3ué; {$2 Yssars
§},5{},§:"i Ekézzéiékszij z1:'22;:i23§3§ 



". xx) »

6.

V  Bangalore 'Rural District

7

M /s.Lakshmi \/'enkates>wara Granitese
Megala Bedi Road,

Kanakapura Town

Ba:1g'a1c:::1*e Rural District':

Smt. (}ow:*amma

Aged About 48 Years

D/Q. Sn' Puétagowda

Partner M 
M / 3. Lakshmi Venkaieeswam. 
Granites, JC. Extension, '
Kanakapura Town, V
Bangaiere Rural District? 

Sri KS. Ravi

Aged About 27 Years .

C/O Sr: Cs. Nanjap'pa 

Partner, M/S Lakshmi' V i ._ 
Venkateswara C}ra:1_i:e:«;«,_  L{)3';"'y V * "
Nehru Road; {_}iri1i{agai*,'~  'L '
Barlgaléfe ' '  =i  
Sri BeL1_araji;; <   V

Ag§ed_AEyQ1it'f§;53i'cafs_, ' " 

st;/0 Sn.Ma11:1£:a:3L«.ﬁ;;iah .

Partner,' V  _   ' '

M I S. Lakshrﬁi e'r1kéit»eswara

Graﬁietes; Megaia Beegii Road.

Kanakétpiirae T0nx*;1, "'

 Petitioners

{By Sri. Uday H0133? Sr.A<:iVoeate)

V Devp:ii§{.(f'ensem'at0r Of Foresés

 Bangaiere Rural Divisicm

Bangalore

V  '_S'§ate GI" Kamataka
"Rep. 85/ Rs Principal Seereiary

Cemmeree 52 Ezidustiy Depazirizezzi,
<C}eve:*r1mesi:i Q? K£3.fI':€i'i',.E1l{:EL,

'i/'ii»:::3;::;a Seudha

Bazziggaiese

The '{}i:"e{;ti,é}z'
{;'3e:;):4i:*E:':}en§ G? Mirzeza:  €i§s3v:;E<;§.:§;
L2:£%_}e;:,;;*%: ?%{};::§i§ E5;1i'}§§£:E{}i'f;%



 *-.;«.:{h '

3
The Range Forest Officer,
Karlakapum Division
Kangkapura

The Deputy Cammissianer
Bangaiere Rural Districi  '   % _ :
Barzgalere ,._...R¢_$§;v§:'1§h2::is 
{By Sn' K.M.Na:g§:a3;g§:~;&§~:i;;ad:%az:§_t--eVV   ' _ A
General aleng R.'G.K§11€';A(::gé3' - ' _  A T

These Writ Petitians a:*éfi1i~:z:1 uncktr Articieé  22?'. 6f

the Carzstitution ef India prétjgjiig to q;1:aSh.V-ithéiéarﬁer dated
8.2.2007 passed by the: Dgigiuiy'V,_CGr1se:'vatmf?of Forests,
Bangaiore rural District,'..1:he R1  Aﬁ:tgeXure:--P. "

WP No.753/2o07(GM«ma:$}:"'   

Between: V V " .
1. Sri Manj§i1né;::hVr.r:.i~£, i "' 
Age:4;1'" " _ '  V

Ana}: 'A  ~ V
 'S"if,_a:e Of Karnsﬁaka

S/0.  I%3_a3:'a.y$Li3a   1
6th B1<3c1%:§.VJ ay?ana.gar_, _ -

Bangaiure'   %  Petitioner

 {By Sri '§}V,'N.N"$=nj'unda Reddy,Sr.C0unse1 for

 Sgji Esubiiarfianya fer M/s.A.H.La§xr Firm}

R€§:*esé.ated By its Secretary,

  Eﬁepf. ..df@t1:iusiries And Cemmerce,
  % .Vii§é;:3»v,_Se1.:zihag Bangaisare 1 .

g  Se<:r§t§:.:*j;'
' Gizvig Of Karnaiakag,

 Qf Revenuea

V "  Viéihana Seuﬁha, Bangaiore 1,

" sﬁesretary

Gevig Qf Karszaiaiia,

8613:. Sf Fisrssis, Ecsiizggr,

ﬁz E:::a:i:'csz1rz2€::i,

E?i:i:i1rf:a:1a Smiéha, Bayzgaiﬁfe E.

§€§'£1i§?' Q§'£'i'}§'i}i»:'§S§$i"}&§'
§S.}":§§}.r3I"€ Raga} }"}isi;:*i:::'£§
?éd§s.;m: B§{}{:§§
Vis2s*§3hwa:"3.ya Tewérs,



N.)

9.

Dr. Arnbedkar 'foedhi
Bangalore E.

Director

Departrnent. {Bf Minos 8: Geology,
Kanija Bhavan,

Race Courso Road,

Bangaiore 1.

Director " <

Survey Settiernent. And Land Zﬁecordzsi, 4'

K.R.Cir(:1e,
Bangalore

The Deputy Diroctor (M) _ _
Department Of Mines An<:E~Géo.£o'gy
Kanakapura Dixrision, '  » V 
Kanakapura, " ' *

Deputy Cons:¢rvat'orV'C)f. Fo1*e«sft3
Bangalore §?g4:*a1 Division,  A '  2
Aranyfa  "  __  " V
MaHéshv;"a1f»am',"*-- . ' "

BVanga1'o.ré:'. *1; :__ _

C.vOI1$_3€FV;'§if€.)VF'~ Fo::<;s:.. __ --
Bangalore C'ir"c.1o,'  

Ara13yarrBaf:r/rV'a.n, ,.E\/ialléshxxraram,

Bangalore. V 

' ' Coxnservathor «Q_f__F.'orest

W*o1'k§'11g Plan & Survey,

V' 'V  Ezrzixiya Ethavan,
;--'&:s nokpfZ:r2»;:n,Mysore

Ra.ngé4j'..§9orost Officer

' Kanakapura, Division,

iiagﬁakapura.

... Respondents

{By Sri K.Iv;LE'~§a{arajg A§§}.AC: along with §ri

Bfv'€orap§>ao ASA Z:

'fins; Writ Poéiéion i':Z£€s:§ under ikrioioo 226 ano 22?' of the
Cono'rii;o'iion of Inoizr ;>1"ayir1g;: to q:::::;-;%: @1516: i}e:>vr3rrr::Vr':on::':, oroor
éa'i:<:§ 3é3"§.2{f%f}€E and ions modifier? {::{}X/€fi"'f'i§116§1?; ordor ozriod
2§.€3.,2{§i3§ séoonpirrg 33'; Q'L§3I",[':y'i§E;;_§ ::}po:*:;:§éons in B::n§aio:"o Rzrraré

Eﬁioirioé %"§{§€?f Arinoxrzrsi A arnd E3. zrné oéor



5

WP No.1 1458 Of 2007(GM-MMS):

Between:

E,

And:

M/s. Shiv
Age:48 years
Managing Partner Sri D Kantha
S/0. Late Dasa Shetty
Usha Kiran Complex

Mhs Road, Kanakapura
Bangalore Rural 5621,}?

(By Sri.R.Subramaﬁ}3'a, Ad{7.}*-    & R

State Of KarnatakazV'e'*

13 _ . '.
Represented By Its Se_C're't-afyib' _  .
Dept Of Industries'..A.r1d--.Comme3fee  Q ~ 
Vikas S0u;iha,_Ba;:1ga1d1fe _   ' "
2. The S:et:;*ef;ai§I---';V-- ' ._    
Govt  }<§ai_:nataka_  &  
De1:?et.Oi'~Ré\}énu_€  M % 
\f1dharIaj;S_ou&';ha _ "
E3anga1ore'V1"*-.e  '
3. The 'Secretary  V 
Govt Of Karnatalszaa "
 Dept Of Farests E;«:oIogy
V  '*An.d E_n\zir01irn--e-I1 '
"  " Vie:hana_S0udha,
'  " i
  Depxify {Z?'ommissioner

 Barzgalfere Rurai Districi

Ekidjum Black, Visveswaraya 'i'<;wers
Drfktnbedkar Veedhi,

A' '   Bangalore 1

 3'he Di:'ee:<:>:*

{>3

ﬁepartmem C)? Mines And éiéeelegy
Khamja Bh.aa:"ar:§ Eéaite Ceuree R<::a<:i
Bangaéere I

The Ijieeatéor

Survey' Sei;{§eme;:§.a
Ané Lane} Re(i{;§{%s;

ii ii Cé:'=;:ie§ §'32?1'fEg?;2i§€i}E"€

 ,1.."P_(€iitiOf.1V(_i_§." . * '



6
T7. The Deputy Director (M)
Department Of Mines And Geology
Kanakapura Division

8' Deprity Conservator Of Forests
Bangalore Rural Divisionr
Aranya Bhavan, i\/Iaﬁeswararn
Bangalore

9. The Conservator Of Forest
Bangalore Circle .V
Aranya Bhavan, Mallesvsoaranl
Bangalore -- *

10. The Conservator Forest  
Working Plan And Survey _ V  --.
Aranya Bhavan 4' T . *  }
Ashokapurarn, Mysore f '

H. The Range'}?oresf=_Offic--er " 
Kanaka§mra;VDwision  _  V ,
Kanakapora.  .  .'  Respondents

 """  'A T' =1 K.'B/I:?«Iat2i.f"éx}'§ V}V%dd1.Advooate General
V -- V  _V aiorxvgjwiti: Sri Bﬁeerappas AGA}

This 'WrirPe£i{ion under Articles 226 and 227 of the
Constitution ofVIVndia._p'1"~o;'ying to quash the Government Order
dated" 30"' 'iayf 200:3 stopping aﬁ quarrying operations in

 *  iﬁangaiore_Rura1"E)i.s.trr1et {produced Anne:>:ure~.A} and eto,

1    2007(GM-MMS):

Beutweenz' "  "

E.  Gemini Exports
Represented By its Managing Partner

AA  Mr R Sudarsanarn

 No.51?) 8th Main Road
Sadashivnagar. Bangalore-80  Peiitioner

{E355 Sri R.Su'orarnar:yar Adv, for E\JE,:'s3,A,Hi,aw Firnzi
Ané:

E. Siate C2? §{:£§;"'{EE3CE£iE{€:
Reoreaezréaed 33; its Se<:re%;ar32
Eéepr; E}? Ii:§r§os*:ries Ana Cornrneree
':«»'i§«;a:sa Sztazrinszg B;1r1;_§a;§<>re--§ E



5»)

Secretary

Govt Qf Karriataka
Dept OfRever1ue
Vidhana Soudha
Bangalore-{)1

Secretary

Govt Of Karnaiaks

Dept Of Forests

Ecology And Environment   -
Vidhana Soudha,Bangalore«<3;}

Deputy Commissioner » _
Bangalore Rural District  

Podium Block  
Visveshwaraya Towers

Dr Ambedkar Veerlimi, 

Director 

Department Of i\/[i:1'eIs~   is D' 'D

Kanija Bh'2;xI_a;i:, Race 3; C.o'ur's.e D
Bangal.oife~Cfl  . ' 

Director  13,' = < ~ _ 
siu'r:'ey. Sjettleif%;'1enf.Arid Lahrfrd' Records
K. R C.i.r<:l'e.j   '  '
B*a..ngalo1*e_ V

The  Direrjilorllii/I}

5 1')eparirrieoi'O'f Mines And Geology
' '~ZKa_ria.l:apur;fa; «Division, Kariakapura

  D.epuriy_Cioriservator Of Forests

B.ai1galoi*?; V Rural Division

'=.7Ars;i;§a Eihavan, Malleshwaram

 Bas.i1gis§lore

C31El'S€15Jal,Of Of Forest

" 4_ Barigalore Circle

ii}.

':;Ars.r1ya Bhaizan
" Maiieswaram

Bangalore

éioriservaior {ill Pores:
Wo:*Eiir:;§ Pia}: Arirl Surxfegr
i/iirarigsis 8§'}i;E'éf;?iE'i
fxsiioiisrgmrzzrié

§v§;s<>:'e



I E. Range Forest Officer
Kanakapura Divisien
Kanakapura
Bangalore

I2. Fares': Guard
Sathanu1*,Kar1akapura _   ._ ._
Bangalore    &  Resppnderiis 

{By Sri.K.M.NatarajgAdd1.Ac:fi?Qc2}_{e"{:'xefie1fei1.    
along with Sri B.'v'eerapp_a, ASA} ' " V '

This Wm Petitian filed  Ar:1c1es"'2é-6 é:;dW22'? of the
Constitution of India praying_.t;0_A'quas_Vh The'€§QVe.:fnmer1t Order
1:»: 30.5.2006 Vide Amg4A_an<_i1 efL_<;.!;' u  

WP No.11460 o£A2oo7(<;1srI;1wI33_§j_:'  V

Between: H  1 _ _ e

M/S Uniteiei  »   .  
Represe:1_:eCi*.},3y lie Managivrig Parfner
Mr R f3udaree...ajr1_am;"}VN0_  8 Main Read
Sadsh~1__vanaga1"',V§3anga1'ore'~80' - ., . Petitioner

 R.S:1bi5g;1n;e:i':§'/<3: Adv. fer M/s.A.H.Law Firm)

" '~  _ L _  Qf Keefnataka

, 3 Repieeenéed By Its Secretary
j  [Dept Qfjrrdustries And Commerce
 ¢'v"iE«;é:sx_S:)'};;:i'ha, Bangaiore E

;»>

 See-¢re1';::iry
€}Q'azernmen{ ('Bf Karnaiaka
n T  Of' Revenue
V  Vidhana Soudha
..=8angai()re E

 ..   S€CI'€§.a.I"}?

{}::ir'€!€ Qf E{a.§na{21}:a

Eiepé Qf %'<;resi,s, Eieeiegzjy
Anié EZ:1as'i§<m:z:e:e::,
Eficihgzziga S(}L§C§}£1,,
E32m;g;ai<:3i'e E

4%" '§}é?§L}"i},Ef,,§é' €f<>:':é:}":é5§:::i<::':e:"
}Z3:2m§_§aE<3:'e §€,u:**a1 §}%5~§:1:"is:e%é



Podium Block
Visveswaraya Towers,
Dr Ambedkar Veedi.
Bangalore l

SA Director
Department Of Mines And Geology
Khanija Bhavan, Race Course Road
Bangalore l   ._

6. Director   B 
Survey Settlement And Land Records
KRClrCle   '-
Bangalore

7. The Deputy Director [M},<'"" __ ..
Department Of Mi~r1_e*3 And fikstology  _
Kanakapura DivtsioryKartalszapuraff " 

8. Deputy €"Lor1ser'va§;'or Dt"Eore'ste.. ' "
Bangalore IE§'ural.DlviE3ion '   
Aranya Bhaxzafr l\/lall__éshwar'a_rn H '
Batigalorfi  D    x '

9. Conservator 'Fo'1"es}'t _
BVangalore'TC3i.rele», Ara11.ya Bhavan,
l\/lalleswaram..'  " V. 

Bangalore  'D '

{Gt '  'Co-unserVat.or Of Forest
" "'~Worki_ng Plar:~A--r:'t:l Survey
p Af"ar;ya«Bhavan, Ashokapuram
''  _ 'iysorep ' ----

'E .1  D Rahééj éirest Officer

" ma-'

 Kanaliapura Division?
Bangalore

'- Forest Guard
H  Sathanurt Kartakapura
Bangalore  Respozxdents

inst

{By Sr: Ktlx/E.l%Eatar:a§. Add§.Ae:lv.GeneraE alerrg with Sri
Bveerappat ADQE

This iifrlt, Betition fileé urésier E:rté{:Eee 228 and 22? <3? the
Ceziatitutziozz of lrtdia p:"aj5lr1j;_§ to (321215;-;la ttte C%«:>'2%er§*:mentt Cérelez'
ll}? 3é3f§el2€}{}B {E>rs}€l:2e%:%d 'Stile m§:':e:«::/2:*e% as aria et<:..,



10

WP No.22094 Of 2010(GM~MMS}:

Between:

1.

Ex)

(.13

6,

M}

Arnanulla Khan
Age;4O years. S/O Habbebullah Khan
N0.8?'4, 25th Cross 41h Main,

'Jidhyaranayapuram, Mysore.  Petiu'.o'r1e'r.:'~

(By Sri Sar1deep:'»1§?a'Li_}';  1   '

State Of Karnataka  _
Represented By Its Secretary V'
Department Of Industries. -8?  " - '
Commerce, Vikas; :SGudE:_;a V 
Bangalore 560 001" '  ' V

Principal Se'eretary"  -- 
Govt. O£~Karr1 _at:ak:a __
Depart4ment3jC'f_Reverme,  A'
Vidharra _;'S'ou"<ihVa,  "
Bangalore" If}; n "

Prineinal S;*.r2Vre"¢aI'y._  -  _
GE3_vt§ Of Karrrataka  V. ' _
Depari:mer1i.OfV F'0re:atj 4' V
Enxrire--r1n'rvent  Eeoiogy

; rvr.s.Bui;a:ng,'
 "*aBta_Hga,1ore r « ..... 14'V

' '~ .r V D.eput:,z_ Comrrrissiorrer

Rar;;ai:ag'.ar~ District

 '--..r'fV'[ir1i.'§3'iciE:rana Seudha
 Raraarﬂraigar,

Director

r 4_ Departmerii Of Mines <3: Geeiegy
"A_Kam'ja Bhavan
" Race Course Reaé,

Barrgaiore E

ﬁeguéy Sires/i:<:}r
§}e§3ar:r::erri ff)!" Eviirzea  Geériarggx
Eféamarragara

Er. LE;'i&Sing;'h
C(}§'i$€E""%7;i§{}F Sf %'ere:ai/:3
.5':rz:ny23: §§Z%ra:?21:1



11
Mailashwararn,
Bangalmre.

Beputiy Conservaier Of Ferests
Bangaiere Rural Qivision,
Aranjgabhavan

Maiieshwaram, Bazagaiare.

Range Forest Office:
Kankapura Division, . ._ -- _ .. _ _ __  .
Kankapura, Bangaiara;     Fiéf5;§3§)I1C7;€I";lJi;SV'

(85; Sri KM.Natarij;..;5;dd§.Adi?Q9é£tc:V': 
General algmg wi:h...S1fi.._B".'Vf ¢erap§3a,.A{i';1'L}

This Writ Petititiﬂ fiiéd r.;i:vr:E£§s A:':'iic,ies 225 and227 of the

Constitutien of India restrairffthé regvpofgzdelnts from interfering
with the quarrying opeAf3;ti<-ms Gfihc ;$<i3ti1&fi'&::§r1er in the patta land
measuring aeré"'{.{.§cr6s 1:1 =guﬁ'ta,S =éi3:1,1gi€d in Survey N<:}.724 sf
Bx/Iara1eb<t}:u'pj3e_ Viiiéa g€,..:I{;i:1ak:¢"p'ti1'a Taluk, Ramanagara District
am etc" 1 2   .    

WP N¢3'6'13T1 '§)f 2'€:_£:'7{cxM--MMs;V:V-- 

BetWe.en:. '

1.

««-«ms .

:3. S'1<;ariQ'aV  V' ,. «-
Rep. By H;sIviaIi1€sgii*--" Partner

 Sr:i K Sri11ixfas,§€0}2Q1 68131 Cross
'  53:11 Bvieck Raj:--.-.13'.i.:1agar,

B':2i";g_3.EQre IO

 "i»:f .;f8, "i§:fc:;:é;~;: Rack
.  Rep; 7§3_"yﬁEts Managing Partner
 Nae'. ii 33?'? EB}? Pxakashana

}\2iL§i7iC Csmiaiex
 Mair': Read Céailcihiriagar

AA  Bangaiare §

 Sr: 3 N Eirigﬁnamurihgr

858 Sr: Earagagspa Gawda

Agésﬁ zﬁgbeigzi 53 Yrs.

E':;'VA%i §*~§$.'2'§ 1.3%': J $131111 Read

is: Biassié; ééagafbhavé E3: Siage
Bangaisrs '?"2

 ?e'f.i¥:i2$§1&:*s

£3}; Sr; £§;=3Ewi<: Eiayazzahalii ﬁssis}



And:

Ex.)

1.»)

Siate Of Kamataka

Rep. By lie Secretary

Dept Qf Industries And Commerce
Vkas Seudha,Banga10re 1

The Secretary
Govt. Of Kamataka
Dept. Of Revenue
Vidhana Soudha
Bangalore 1

T he Secreiary

Govt Of Karnataka 7
Dept. Of Forests v;E'§e'@10gy:
And Environment  ' T ' _ ;. ,
Vidhana Soudha,BaI1ga.lofe 3

Deputy §'?,0'm.§ﬁissiQne1" » 
Bangamite F';u_r;3.1 'Dist  _V
Podium }_T£'I's3C1§'--. , '  
V isyfesiV1.wVarfe:_;}{a Tgwefs "
Dr AiI1bedka13§Jeed'i ~ , 
  

Th'evD i1*ee1':Cr,r V   --.
Dept."'Of Mines §:,n€i...€}e010gy

;' Eiainija B'haVa'n,Re,ee Course Road
""'«:.B:a5ng.j{:11ore 1' « _____ .. v

' " .. V 'Fhe ~D':«ré'ef;0r

._ T'S1i:«.zey Setéiement

. "~'And~Igan€':1 Records
 K.F.~¢CiiteIe§BangaIQre

 Deputy Direeter {M}

" 4_ Dept. Qf Mines And Geolegy

 Ka::akapu_ra :)i"\7iSf:{3fI
Kanalniapura

De;}1:a:y Ce::ee:*:!21§.s=3* C}? Feregies
Bailgaiégre Rum} i'3Evi:i~;§a:::r:
;"a:"2::1§i:i: §i3§";a<s2':,:":

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w

14
68th Crass. 5th Block
Rajajinagar
Bagna10r€:--5(<3O 010

Sri K Srmixras E3/O Late Krishnappa
Aged About 43 Years
NQZO1, Krishna Nilaya
68th Cross. 5th Black
Rajajiagar
Bang'a10r€~56O O10

Smt Vijayavani Srinivas

Vv'/O Sri K Srinivag

Aged About 40 Yéa,_rs;-- _

No.20}, Krishna Nilaya ' V

68th Cross, 5th B1Qc:_1ji  V

Rajajinagatf  _'    

BangaIo:'Ve~56.O O10  2.'.-Petitioners
1 (By Sm. L Ix/1Cf1::¢12znan¢;ay§,ra, AdV.,}

State of Kartia,t€t1Sa"~~   .. '

Rep. by thé: Sé<_:ret'at_fy*' ~to~"G0ver:1ment
(For&%--:-3:) *f)ep}3 rtin<:m;'"Q.f Forest
EnvirGi1rn€ntV'AnVd_ Eéblogy

_  M.S.BuiI€iin__g,
 __ " '~B:§Lr;g'aM10re~56G-----'{3{")'1

5.,» .

" ~ .TE'1.e':3«:*Cr€£ta1"y to Gavemment,

:Fexttil.<;"s And Mines)

""VC0min ¢rC'e And Industries Deparmzem;
 Vi}::'asa..~S0udha

B2:ngaiQre~58O 00:

'T ._ThV<% Primtipal Consérvatoy sf Forests
Hﬁranya Bhavan

18th Cress, Mailasvsaram
Bar1ga101"e»56O (303

The C€:ii":S€§"%.?aiOI" 0:' Forest
Bangaiore Cirdé

E'<2:*::--:st; };}e;:>a:*m*:€:':':
Arzmyzé, E3hav.a::

:89": fires?» EV'§a§1€%$wa:r.:§:':1
B2:§:ga§.<>r€~56€% €233

"E"'h::e Eﬁegmzgi €3§:§':s€:*:a2>::1V{>:" <>§' L§<'{:»§"€%:%;*:sa
§%2z::§,§22%<>;ré:: ;§§:3;".2:'s§_ §}:'vi~:~si<m
;%:':2::j;23; E:3h::v2::":. §§:%1;h {::£"{}S;'5§



6.

"Mi

9,

10.

15
Malleswararn,
Banga1ore--560 003

The Assistant Conservator of Forests
Kanakapura Range

Kanakapura Town, Kanakapura Taiuk
Bangalore Rural District

The Range Forest Officer
Kanakapura Range
Kanakapura

Bangalore Rural District

T he Forester

Forest Department

Sathnur Division  .
Kanakapura T alulg ._ _ V
Bangalore Rural District"   «iv

The Comnwjissioner'VAnci.VDtreetor Of  
Mines And Qeologv 2:    
No . 49, .-EG1a1iiij_a'_ Bhayan. V'

Race 5'LoLI_.»f:7'$7'3 'Road  D' --. :
Bk_anga1oVr'ei«1Ei.6O 0,01  "

The Depot}-i -Director " '  __
of"Min_es Anci .Geo1og"y 
Kanakapura. SUD" Division
Kanaka N'vt1rsinghorne Road

; Kanakapu ra¥E362 "1 IE7
 '7aBa_nga1ore Rur.a.E..District

" .. V 'f'h_e' 'D€v§:)t1'f;V Commissioner

n.an.g;a:o;:s V Rural District

. "--.r'\?is}r[§'za1"a;ry'a Towers Oblong Block

'  Dr.,-Earnfyedkar Veedhi

D Banga1ore~56O O01

,.. Respondents

(By Srir  Natarajt AddLAdv.Genera1
aiongwith Sri, B.Veerap;3a, ASA}

This WP, is filed praying; to quash the entire erirninai

D Wénoceeéingjs initiated against: the Petitioners in QC E*€<;.88;'20G?'

'aide Annexfx. on the fiie of like ﬁtrdieiai ﬁiizrgistrate 'First Siasse
Eianarkaptrra ané rtonseqnentézai arttéon t,a%«:en thereunder anei

quash Not;ie::t viée Anne2s:.E3« and etc/..



16

WP N0.1736 Of 2007(GM-MMS):

Between:

l.

N

M/S Indian Rocks

A Partnership Firm registered

Under ihe Indian Partnership Act, _ ..

Rep by its Managing Partner  V 
Sri D K Snresh, No 11/20, lBHAAFrakash"ana.e'jv. 
2 Floor, 5 Main Road, New Jajgfadeva ¢_  " «
Commercial Complex   .. 
Ganclhinagar, Bangal0re56O oc:x9."-- _ _

Sri D K Suresh S/O Late 'lZll{.KempegOwda_;
Aged about 38 Years    ._ l

N0 1 1 /2C, IBH Praliashana =  

2 Floor. 5 Main, Ne\Xk--Jaj,}ad§ex%a"  "
Commercial Complex; 'GanCIh~lnaga1",  --
Bangalore 560 009,  V " 

Sri K V 1'1{i0<:l Ifsamalr L 
S/O M--'1<1--:slmappa;  A' ._

Aged ab0.nlt_;34 3:'earé;A.ff. .5
No. 1,11/'z.(_:','  _Pr--.akasnanaW_ 
27.' Fl00f,= 5 _l\/lain Road; New Jayadeva
C.om--tner<:i'a3'"Cinn1ple:é,"'*Gandhinagar
Bangalore' 560.j0O9--t   

_Sn1t.M'anj'ula Shlaratliehandra

"  XX/Vi) C P\'§narathc:handra
 'Aged about 353%-'«ears, No ll /2C, IBH

Pr'a.l{aeS}n..ana, 2 Floor, 5 Main, New

   elayjadeval €10mn1ereial Complex
 Garidvhinagar, Bangalore 580 009.

 Snfif  Shlvakumar
W/'§) 31': D K Sl1ivalmn1ar'

Ageii about 34- Years

A'  '«._N0 n/2c, IBH Prakasnan
 Floor, 5 Main Road, New éayadeva

Ana:

CC!£'IlI1"1€I'€§Ell Complex, Gandhinaggasf'
Bangalere E60 Q09.  ?eU1tiene:'a

{By Sri. L EVE €hi&a:321nda:J§za, Adam}

 €25" %ia:*::a£;al§a

Reg} by the Se€:§ei;a:'}> ii} €_§€;v<%:":':;iz1ené
{%"4'a:*<%s~:§%.il llﬁepasénaexzeil ef" E5':;>:*ea:
§2::i;i:":3n.:ne::2l§il anﬁ Elqtelisggjy



N

17
M 8 Building,
Bangalore~56O 001.

The Seeretar_y to Governmeni
Commerce And Industries
Vikasa Soudha
Bangaloref-E50 001.

The Principal Secretary to
Government (Revenue)   -
Department of Revenue V

M S Building, Bangalore.

The Principal Conservator Foresfs

Aranya Bhavan, 18 Cross;'F'el\{l}alleswa'ral_rriF 

Bangalore 560 003.   

Sri U V Singh IFS} ~ ., '
Conservator of Forest:l- V
Bangalore Circle " '

Forest Depa_rt_'merl_t __ .  ._ --
Aran}ralBha:§?an, 18 Cross. .-- f V
Malleééwabrarrﬁ; ':s_angja;;lofe.__5eo 00.3.

The"'Be.pi;lty (§oi:se;*V£:xt.or ol"Forests
Bang2.lore."Rr_1rel l}..i.3fieVio:1 [
Ararrya Bhavéux,  Croes
Malleswararn, "B'ar1galore 580 (303.

; The AseisI:ar1't'1Cor:servator of Forest
 '~'.,Bar1galore Rural' s
 At'*9Lnyéx~.BhaVan. Bangalore 560 003.

_ ll'l'l1v:Ve«..7llf{'ar1:gel_:E<'orest Officer
 'Kanaglgapeiura Range

A  Ba;';l~gj_al'ore Rural Dietrich

 Foreeter

"  Foresi Departrnerll

E {F}.

fSathnur Divisiora
lianaliapura

Bangalore Rural Distrletl,

'Fire {:€3§l"§E}liSS§{)f1ﬁI' and Qhrerttéior
of l':§§:':e$ Anéi C§eol{>g}?

No 51% éilészralgzz lfihzivars

Fizizte Csimree l?;<::aa€i

Bzmgalore l



18
l i. The Deputy Dire<:t;0r of Mines and

Geology
lianakapura Sub Division
Karialia Nursing Home Road
Kariakapura 5621 17.
Bangalore Rural Distrieii.

l2, The Deputy Commissioner
Bangalore Rural District I .
Vishveshwarayya Towers Oblong  A 3
Block, Dr Ambedkar Veedhi V 
Bangalere 560 001. '

13. SriAI1naiah  _
Deputy Conservator Of Pf¢3i'esi"-- l
Bangalore Urban'  Q. ' " »
Aranya Bhavan ' 'D '      * _
Bangalore 560 003,     -Respondents

(By  Nataraj:'Adﬂi:Adx}eeate Genral
  al_01§.,g'Wi_th  3.1? eerappa, AGA)

Th.is    quash the entire Criminal
proeegédinglsl' 'if1i_tiafeel  the petitioners in C.C.No.7'l/2007'
vide Annexfxi e'i'i:V:'£hVe»,file.__df the Judicial Magistrate First Class,
Kariakapgira arid Veense-qéiieritial aetieri taken thereunder and
quash N0'ti'ees.¢x»l<ie_A11vriex{B and ete.,

'.'fP*:NG.I»%'?80 '" .209'?{ --"*'£-MWIS}

, I3ett~*eéi1: _ A' >

     Grariites Exports

.  Rep.--hj; its Managing ?arUier
 l\l'_€1~.5ll2E?i', lst Maine ls': Cross Road.
Neal' Vielyapeeta Circle,
l:}a_:1ashankari Zncl Stage,

AA '   Bangalere~28i

 ivlaﬁaswarny

lvlanagirzg Farmer,

Evi/S. Sl'iil§l C3:I"€ii':i{€S Eixperis,

l\Eel428i ls: kiain Rearci, lsi Cress Réﬁiﬁi

Near 'Jié};a;:,seela Cirelei

B2mash2mi{ai*i 235% Si/aige.i

§32iii§§£1l{}'f{%~28.  §':'€§l*il{}iE€i"5§~3

ilﬁégi 335%. ii. §*£a:':_iiizi{l::1 i'{:=*:c%e:§j.a Sr.€{3::i:sei
fez' liilfs. Easléelg i"'§.€3il':/'*§;i'§£%i§"l£:'iEli r%sse<ti2:i;esi .l§.<iVs.,}



And:

9-.)

9.

19

State of Karnataka
Rep by its Secretary

Department of Industries And Commerce, 

Vikas Soudha, Bangalore

The Secretary, Gevernmem; ofZbAKa1jnat}e1ka, 1  

Department of Revenue,  .
Vidhana Sandbar Bangalore-580 

The Secretary 
Government; of Karna1;aka.,--------  D 
Department of Fof_eSt_s, Eieo1_QgyQ_and~--_
Environment, Vidh"a:r1a.-- »Si:\_L1i}.h.a,   . M
Bangalore-560 001. " _ D V i 
Deputy C3c)i:nrn'issi0_ne_r' » 
Bangalore  District,  1 V
Podiurn E:}I<;~r:1%:V, V'isVe:§hxivaraya'flbzwers,
Dr.Ambed'i:e;r,.Veedhi,'* " 1'
Bahga*1q:f::~56{%: O0 

TﬁeIii4rectoV:4~:'.""r«.%V 3  
Depa,rtr1<1,ent'V0f "Mines &' Geologyg
Kanija"--}3h'aVa1':_, E\'aee.--'Ceurse Read,

;Banga1ore»~§6O OOL

 'I'h'e'Direet0r
 .. 4-Se't:1en1er1i and Land Records,

 V 

"--.rBang91ore.

 T.he.'Der3uty Direeter {M}

Department of Mines And Geeiogy,

' w Eianakapura Division,
v _ _ Kanakapura.

Depuiy Censervaiczr of Forests
Bangalore Rurai Division,
Aranya Bhavan, Maileshwararn,
Bangaiere.

The C(:srreervete:* ef Feresé;
82::ng?2rie:'e fjircie,

;'Eran}.I2:. Ehesxang Maziiesnwaranzg
%3a:2§'aEr}r"e,

Fire €<>né:;e§*va:;e:' :32? §<'<::res%;£;
'»%?;>:*%<;ir:g Plan anii SL::*v::~:i:



Aranya Bhavaii,
Ashoka Puram,
Mysere .

ii ié The Range Forest Officer
Kanakapura Division,  .. A 
Bangalore Rural District.  R€SpOnd€{1'E:T~.;"~

(By Sri. KM. Naiaraj, Ad{:iI;§d\?'QCéLt€  I
alongwith Sri. Bﬁeeraggrpai; ASA}. " V'  

This WP is filed uné.ei*--i.Ai'iieiesV  ":ariE:1 227' of
Consiitution of India praying t_g:i"'qiiash the "GQV€]f'f1H1€nt. Order
Dated 30.5.2006 \/id"e'..,_Anriex~A--. dii'e.eting steppage of all
quarrying eperations ilf-B"E3.1."_1g';"rih1(}3~:"{fV€3:V and quash the Eviction
Order dt.6.2.200'7, Vide Ani:i~_E "and  V  

WP No.194O gar 2Q()7(GM:_ V. 
Between:   1 'V 'V i V.  iv

1. S.»Le'pa,kSha $1,150 Siddaiah"'"~~- 
Aged 5_O"Yea_ifs   _ _'
R"/At' N0 ; 49;'   fPeafi___Hc~use',
Raiigarao Read,' v '  
Bang'a1_0reVAO4. '

-- "    Petitioner

(Bj;zfSri'i~,D.N.Naiij3;inda Red<:1y., S::C.0ui1sei for M/s.Ash0k

' * .. _ Hai7Eu'?ahai1i, Advocate General Hariiahaili Associates}

L' \ V' " 2a

I.  Staie  Karnataka
Repifeserited By its Secretary
Dept Of Industries And Commerce

 "  I L" "~«Vikas S-oudha

s'¥~>

~ 'Bai1ga1ore~{} 1

Secretary'

Govt Of Kziifléiiaka
Dept; Sf Reafemue
ifidharia Seuciha
§33I1§3§GI'€-{3 E

3. S€€;fE€€§Ei§"}?
{iéeizi :3? §§é§.§*i'§Ei~§.f;*3.§{Z1
§}e;.>ii €35 E:{}i'€$§L$a, i:Z::é<>i<:g;j:;
.e«.,ii<:§ §':ZE'J§f{}ﬁ§'§2a%3E"£§



Fhrest Guard

Sathanur
Kanakapura   
Bangalore  Respaiidegxis»  

(By Sri. K.M.Nataraj, Ad<:H.Advoc:ate   
with Sri B.Veerappa, _AG~Af1::~, b  ~« ..

This vv:-it Petition med undégr A;<t.:¢1j:eé--T2:'z§' if :he«--._ 4.1

C0r1stitu"i;i0n of India praying 'L0:'«Vqu--:»1S.h Efvi.c:ti~«:>Vn«.  
2. 1.2007 Produced Vida Ann.éxu__re A aad'  A ' ' L
WP No.8936 Of 2007(GM-MMS]V§' " '

Between:

I.

And:

V Vijayakumar S/C) 'C}"«Jis_hi:v§1r1aiLE1  Raga
Age:45  N "  T '   ~ . 
Agefci 46 Years  V' ' -  ~ 
R/C) JC E;Xtn,_-i\Iea'r_ Mih:; High ;~3<V?:'i"m.(>i-
Kankap,jVr'a V.  . . :. . 0  . '
Bangézlorg: Rurzii
552__1   "

" V' "  Petititmer

_ ( Linda Recidy, Sr.C0unse1 for
' _ M/'_sLAVsAh0'i:éﬁaféglahaili, Adv.)

_State Of Karn;1té£.:3'Rép By Its Secretary

 Sept. OfEa_a'ust1'ies & Commerce

 1: ' '\fikas.._Soudh'a" ---------- ~ "

Bér:gg}i;r_e--56O 00:

_ V*:"h:{§«V§§éé:fc::ry
 'G0vL--.f {3f Kamataka

A  D¢.pi._ {}i;Revenue§ Vidhana Soudha
E3.angaIore~56O 00}

r 4_ Tfié Secretary
"_£}0vi. Gf Karna':;ak.a

' D€pt;. Of F®r€S::Sg Ecoiegy £3 Einvirenmsni

Védhangi So:/iéha
Sanggaiczré-558 QC? i

'1' E36 E>€g}'a,::y {E0r:":::::3si£}m%:°

Eﬁazzgaierﬁ R1223} iﬁrisiriatég

P§€§i::m E%3E<::s<':k§ "'v'is:ri>&§;?m21r2:§;';3 '?:3w<';érs~:
Dz: ;'3;i§'3b€°£'§§22i"E?{'€C§h§, E%2,2mg>;23§<3:':?«§b?€} §G§



£3.

23

The Director

Department 01" Mines And Geielgy
Kanija Bhavan

Race Course Read

Banga1ore~56O 001

The Director

Survey Settlement 8: Land Reeorde.
KR. Cireier ' 4'
Bangalere

The Deputy Director {M} _  _e
Department Of Mines Ar1d'v~C{ero10gy '
Kanakapura Division  
Kanakapura '

Deputy Conservator Of Eeresits _ D  . 
Bangalore Rural Diyi._$io--n ' H

Aranya Bhavan, j'  _  e_ .
1\/Ia11es\2\z"ci1'\ra1::11,t- Baﬁvgafﬂre 'V   D" 

The C:Q_ns-ervater Of'F%:;reS'tst'
BVa.n.gaI6're'Ci;-:e1.e   D D '
A§1"anya';'3h_avar.1, ' ' _ .
I\/i.a1leSwararti-,.. ABa1f1ga_l01?e' '

The C0nserVat€irOf 1-'Brest
Werkirtg Plan Ei~_uI"vey

Aranya Bhavan
f *Ag;h0}::apuran1; ---------- --« *

Mj/Sure" A .__

 Forest Officer
 Kana}{apm*a Divisien
 Kartakapura

9;? Respondents

Z  Sri. K,M.Natara}. Addlétdveeate Genera} aleng
with Sri Bﬁfeerappa, AGA)

M I M This Writ Petition fileci trricier Artieies 226 and 22? ef the
  ..._€':er:stitutier: ef India praying to quash the Government Grder
ﬁfe

38th May 2{Z!{§§ eripepping ali quarrying Qperatiene in

Sartgaéere Rurai Désstriet {Preriueeci Argriexure A} and et:::..

WP E'3Gr6283 Of 2038 GEVLMMS :

geivreen:

E-E Qepézaath SEQ Srti §§;"§é3i§'§,€i,%/'2i}§,S£1§Ei
Ag"e::é 5% '{:::*:.:2,ri«st



24

N0316. 8th Main

Banashankari 2nd Stage, B'I0re~'7O

Rep. By His Pa Holder NS. Mahendra

S/O Late 8. Sitaram, Aged 45 Years

No.119. WOC Read, 2nd Stage

Mahalaxmipuram   _ _
Bangalore 560 086. ., Pei.itiQr_1_ei"-.VV. 

(By Sri Rﬁubramanya, Adv. fez'  

Associates} T A. '
And: V

1. State Of Karnataka
Rep. By Its Secretary   
Dept. OfI11dustrie§'s..& Cc;'mrrie.r¢e "
Vikas Soudha '  _    '
Banga10re~56O 001 

Secretary  _  
Govt Of"Kap1iiatak.a =: =
Dept Qf'Re\5em_1e" j _ 
\fidhz:5na_S'0_u'dha. "  A
Bangalcre'-~5§QVCQ_1'  "

$0

33    . .
Gcvt. Of Karnat_2ika   
DeptOﬁ7Fofes'é;.' . " 
En,Virdnn'1ent'& EC<5}~:5

'N1.s.Bu:1d:ng' '
' ""¢.BEaKngaIore~56G----QO1

'  "  jBep'qfL'y. Carmnissioner

«. «R;afnan2ig:a,-za' District
 Mini' Vidharia Soudha
 R;;zH;2m'agar

V 5. ﬁireetor

, ;  ijepariimerlt Of Mines 55a Geeiogy
Kanija Bhavan
Race Ceurse Road
Bart:g"a£<>§e~56G £301

6. Eiepuiy §}iree%;<:31*
B€§}&"i}"{E}1€IE1' C}? Minee ii: éﬁeeéegy
E'{2::'1321::a;_;f§2::*s.z

"Fe 3}? E}  Siizgk
%C{>§:s~2e:°<:22E::::* $5 E*7"<>§"es;§;s
53:":/1::}x'a Bhzzzzsm



Malleswaram,
Bangalore

 Deputy Conservator Of Forests
Bangalore Rural Division
Aranya Bhavan
Malieshwaram, Bangalore

9. Range Forest Officer
Kankapura Division . ._  -._ 2 __ 
Kankapurat Bangalore      Fieieponderfftsvi

(By Sri K.M.Natarét§.;£':€:1d.AoiVoe'a€;e General, along
with Srie.B.'v'e.erappa, AG... } 

This Writ Petition €i1eAd'~.un.eier"itﬁrtieies 225 and227 of the
Constitution of India praying to 2?es:é;;:VaQip',.:'V~tk_i_e Respondents from
interfering \2vith_'t'he quarrying ope:atio.n«.§§Vi1ieh is being done by
the petitioner'  per ith'e 'Lieen'se..__.No.355 Dt. 29.7.2000
(ProducedfJ'ié'e.__P§:i1.neXu«re._L}.in'-7re--spe(:t of one acre 36 guntas of
land in S),{:N€)_.?'_5  ._Si2éIe.bé::1ini "Village, Kanakapura Taluk,
Rainanagarai  a"nci"ete. .0 "  V  V

WP No.' 13702 or '2eT)os('e,11'w:t%[Ms):

Between: 4'

~ V. «_ i.    Kt'isnn'a.i\a1nr*.;hy

" Sfﬂ Narasappa Gowda

0' 'V  Age:..5':E._  __

  N:>.=?_{1_;. ist 'J Main

A  Est? B_ioei;,VNagarabhavi 2nd Stage
 Batigeisore-560 072  Petitioner

{B}?3Sri. R.Sui3ramanya, Adv. for Mf3.A.H.Law Firm}

 The State Sf Karnatraka

1 83; its Secretary
E}epari,n2enir of i1"ii:§?JSU'i€S and Coinmeree
Viiieszi Soudher Bangaiore~;§§{% {iii}:

W

'i"iie Se{:%:*ei:22:§; to {}{)'*J€i'Z'§iE1€EE§ of §§2:£I'f121'{.éEi'{2i
Finenee Iﬁeparinzerit;

Viciéiaiza Sezéiiha

i§:s.n§g;2a§o;'e--:"3§{} GS}



Q.)

3 M-g
-;...

26
The Secretary to Government of Karnataka
Department Of Revenue
Vidhana Soudha
Banga1ore~56O 001

The Secretary to
Government of Karnataka Forest

Ecology and Environment Department   

Vidhana Soudha, Banga1ore--5_60v 001 I

The Deputy Commissioner
Bangalore Rural District ,
Podium Block, Sir M.V.'i'oWers
Bar1ga10re~5BO 001 u 

T he Director V    
Department of Mir1es"an'i G;Veo1o;§y'  _
Khanija Bhavan, Race Cot-:1 se R_oadf_' ' 
Bar1ga10re~55O OOH. _  V '   .. *

Director;    
SurVey"Set.tIe-talent __ Reeoijds

K.R.Cii:e1e',_ VBangaio_fe."_' i_ " V

The Deputy :>i3:e:c:;j':
D'epart1nen't'::f_i\2Iine--s and Geology
Kanakiapura  sion; " Kanakapura

Deputy Con.se--rva;tof Forests

_  Bangalore ..I_§€_,urai Division
V. V __ 'Aranya Bhava:::~,----« "

Malileshwarani

'V * V e'a.;ig:g1e;~e 2

 «Consetfjfeator Of Forest
 Banga£--oi'e Circle

Aranya Bhavan
i\d'a--iiestiwaram, Bangaiore

 .--ConserVator Qf Forest

Working Plan and Survey
Aranjga Bhavan, Asnokaptn*an";
Mysozee

Range §'oresi; Qt':/'iee3*
§§€:1i":,3ii21§}Ufé3% Eiéisision
E§a:ia§<2:§3'g.:"at

§%'o:"est.ei'
§J§§'§§"i€Si"§iVE1E"§3; iiéeéta Eﬁeat



m%»

27
Kodihalli Division
Kanakapura Range

Kanakapura  Respondents

(By sn.K.M.Na:;ara3. Add1.Advocate ;'<3en¢~;;;g1;«' ;_. 

along with Sri B.Veerappa, A(L}A}..e_ '*-  

This 'Writ Petition med under Articles~252€5£fand_:2«27 Q »

Coristitutiorx cf India praying to c;iiési1«.I'he (30x}e:*.1_:n1eIé.t Orde}

Dt. 30th May 2006 Produced at Annexuéie A iséueéi  '

and the modified government order'.é1t. '21.6.2QO6 'passeei*~by*.Lhe

R1 stopping all quarrying Qperatjons in
produced at A11ne:x:ure AI and .

WP No.759 of 2oo7(GM ; 4

Between:    _ 

1. CRSWamy  i'  _  ~ 
S/O Sri V;;jRang:a,sw'a:ny  .   
Aged:s1*1'§'7€3rs.;;\. ' ' " ..   .

N . A'

R/At  »  "
1V3.'?%.eCri:.$s§  VEx.1:er!._?,' '
If/Ia11esi1xx;arar:':, ' '

E§_,ang;a1e.re'  *  '  Petitioner

 . S1<ie 'RS1V.1bramanya, Adv. for M/S.

'  Asghcsil: Haranaha11iAssoeiate$}

Anéii "  ' ~
_ E.  ..OfKarr1at--e:ka
« . Represented By Its: Secretary.

 Industries And Commerce,

 _Sd;:c§'ha, Bangalorelv

 ._ SeC:'e;t.*f::'y

Gévtt Of Kamaiaka,
33.33:. Of Revenue,

n 'T   Vidhana Souctihag
_fBang;/::I<;=re 1.

S2€Ci"€3i3i"f{

Gem. 0? Z»{a€:"zai.akee
Bepé, Of Feresie, E:::<>i.{3g§g,
51 E:§1'V§I"§IEf1"i€f13.,,

Vidhsma Seaiﬁéza,
E§z:ng'e;§€:s:'e 1.

{}epe::£;y ﬂismzézieeéezier
E-'§::::":§g;{aEe:*e Rzzraé 1'}i::§§_;:*ie::r§'e.

Ba.nga1O1=e'7E«?.uVr:ﬂ District



Pedium Biock
Visveshwaraya Towers.
Dr. Ambedkar Veedhi
Bangalere 1.

5. Director
Departmemi Of Mines & Geoiogy,
Kanija Bhavane
Race Course Read, J  _
Bangalore. 1. h

6' Director V  _
Survey Settlement And. .?'.§a11d Records,
K.R.CircIe,   ' V
Bangalore.

7' The Deputy Direet£3_If'{M)*_ _V V   
Deaprtment Of Mines_e.And.,Ge'oIQgy_  " -
Kanakapura Di\Iisic>.n,  " 
Kanakapfura,  _ A ' "

8. DepugfCaI11Sef»;aie1f--.Qf~.F0fes«§;s H ~
Bangalioreﬁurai Dix?is'iA0:i';'-AV' " V
Aranya'B_hai%22:,ne3 ' I' 
Malleshxﬁarani,Barigalure. --

9. Cc'>:1serVat--0Vr. ~ Fdreét . é 
Bangalore C';'rc1e, = "
Aranyév: Bah ;n';.an';v_

 Malleshwarame
':'B;_;g1gae10re.  **** 

V    Of Forest

_ «W'3:1'*kir1gT'PEan <3: Survey,
 Aranjia Bhavam
 Asghokgiuram,
Efx/I'j;::~30re.

" V. E if Range Forest Gfficer

H  Kanakapura Division,
Kanakapura. J61 Reepemients

€85; Sr§,K,M.N:::i3§a; A€§£§J:\§'Jf:}€ﬂ€§E1§ aieiszg'

wiih S35: B.'v'eer3ppa, AGA}

'E'h§s5 'iF'v3'i*;e §3€§'i'§li{}}'": {ﬂee} am/.de:" Afiéeies 226 and :22? eé' the
CiTIaHS'i§'§LI§}i{}'iE :3? E:1e:i';::«z, gérayiag ii} igszasii "ihis Gevi. Céréez E}:
3{§.§'2€}i'}§ ans: ééze 1':":(:»s:§%fEe:§ €%{}vi,. ®;*:i:§e:" {EL 23 ,€§.;Zi3§%':2 S§',€}§}§}§§}§.§



29
all quarrying operations in Batlgaiore Rural Digtiijct Vide
Annexﬁ. and B and etc., " '
WP No. 2152 Of 2007(GM-MMS):

Between;

L M/S Sabari Granites (P) Ltd 
17', Musaum Road. Bangaloregl .
Rep By Its Managing Director    . . 
Sri V Laxmipaihi ' -. '  ;Pé:if:iQ_nerV;

{By Sri.R.Subramanya, Adv; Fer M ,/s.ASf1'0k Haranahalh,

Ass,-oci2ites)'~-._ '  

And:

1. State of Karnataka _
Rep By Its ':3ecret;11'y',V' '    . _
Dept of IndL1_sirieS._  '(:{)'1'1"1If1€'I"€'€_f',___:
Vikas  * L = "
Bangialorél " '

EU

S%Wrreté~ryi%  M -  

Govt Of .E{Varn:é taka' '  '
Dept Of. Rexéénueb  ''
Vidhana Soudha ._ 

Baﬁgalcrve :7 

3.  Sc§:retary.__ 
"  GQV1 Of Kafna:-aka
_ Dept _Uf._Forests, Ecoiagy

" ~ . [And ~ }¥f;:<:';%i1*0nrnent,.

. _  \fi::':£i=*.?*{H?i." -Sbudha

 Bangéglefe 1

4.   Commissieimer
Bailgalore Rum} District

AA  Pedium Black,

M  Visveshwaraya Towers,
Dr Anabedkar Veedhi,
Bangaéere E

3 §3§:'€:<;t'z;:3:*
I}epa:"§1":2:%::: Sf Minss Ané {3<2<:}i«:3§;}.r
Eihanéja Eihairzin,
Raifts €ie:>u:*:'5e: Eioezé
E§21:1g3;:2E::>:':3 E



30
6. Director
Survey Settlement and Land Records,
KR. Circle
Bangalore

".3. The Deputy Director {M}
Department Of Mines And Geoiogi
Kanakapura Divieion
Kanakapura   _

8. Deputy Conservator Of F'oresf::s
Bangalore Rural Division '
Aranya Bhavan " 
Malleshwararn '
Bangalore

9. Conservator Of Fo.re'st
Bangalore Circle, ' V
Aranya Bhavan
Ma11esWara;n1~._ _ _ _ V V_ .
Bangaloife     4'   

E8. Conservaior Of'F'oreéi. " 
Workingé PV1e'r1:.f1___ arnci 'Suﬁ-'ey__ V V
AranyaA.Eihav.2ifn' _' " 
A_shoE:api1'r>:';n,1"r '

Mysore ' 

I 1 . Range" §'o'r'est'v{Jffi_ee:'* "
é  Ka.nakap'u.r_aVDivisei.on
' "'¢~K;3,n::Lkapurei'  ----- -« "
Bangalore

 .12.) :<'vm€es"t Guard

 Sathaftjiuip
 K..éj:na.k.;:ura
Bangaiore

* "  Respondents

{By Sr: K.M,Natarajg Ade:H,AdVoea:;e Generai along
with Mr§B.Veerappa§ ASA}

"ms Wri': Peiﬁion filed onﬁer Airéicieo 22$ ané :22'? of tone
Sonstiiotion of India prayirag to quash The Con1:nun§eaéior: 3:.
2,5.2C%®§ iseoeé ':33; iége R'? E}epe:§y Eﬁireeéior {?roc§:/seer? Véde
fmnexure A} onaii ei::::,§



4. Deputy Commissioner
Bangalore Rural District
Podium Block,
Visveshwaraya 'l'::>we:*s
Dr.Arnbedkar Veedhi
Ban/gal0re~Ol

T he Director

Department Of Mines And GeQlQg«*
Kanija Bhavan   «
Race Course Road '
Bangaloreﬂl

U2

6. The Director   
Survey Settlement And Lani3l._Ree0rds'*
K R Circle  --  
Bangalore

7. The D€pui}fDir€CtQYlM}~.V j  V» jV--.
Departme;.1tQf Mines 'Att1d_'C} .{0l_0g"y  '
Kanal{21E.5ur'<l?5{3i"ris§oriJ  ll   
Kan2Jci"21?t1/,.tét.. 'V A V" = '7 ' '

8. Deputy' VClbn:-2;e1jVatd1'._Of ll?«e17eVst..s
Bangé1ler§e_V Rukal Division .
Aranya Bltzgvstnl _  ' ' -
Malleshwaré1'ni~ ._ 

Bangalore V' 4'

9'  'l'l;e C0nS&I_'V€ii0f Cf Forest
"  Bangalore Ci1n3l--e«'
' Atxétnya Bhavan
"  _ 'lalleswéx-am, Bangalore

.l{),l" l The 'éienjsenfator Of Forest.

 '§?%{«;3r'1:ir:g" Plan And Survey
$lra.nya Bhavan
Ashokapurarn, Mysore

  ll' 2. The Range Ferest Gffieer

Kanakapura Bivision
Kanakapura  Respondents

{By Sn Ktlvlﬁzgttsrejt Adttftetxreeate Genera: alexng
with l§'lf.§.\7€€:'Zi§?2§}a., EEGA}

'flats "~?J:"t.tt Etettittitén ltleel tzntiet' §5':§'§%:{',l€E§ 228 zimi 23? ef the
Censtttiélztztftien at lnsﬁéza §}§'Et},f§tE§{ {'f.,lEi§*3l"§ the {:;%{}'«:'§,,. {Earle/3:' St.
i"§i},§.2{%{é€E% 'aisle §:n:2e:s:.A zitntfl {ix/in{.','/93?



§».}

And:

Ex)

L»)

34
Venkatarayanadocidi Post;
Sathanur Hobli, Kanakapura Taluk
Bangalore Rural District

M/S Lakshmi Venkateshwara Granites
Rep By Its Managing Partner,

Smt Urnadevi D/0 GT, Krishnappa
Aged About 40 years    j
A1: Lakshmi Venkateshwara Biilaya; ' ._ "
Kankaa Nursing Home Read,   ~ 
Kanakapura Town And T. '   A ;
Taluk Bangalore Rurai Distgjict   I4'e_ti1iQne1js
(By Sri S K Venka'ta Re_ddy, Adﬁn}. _ F

G R Bhaskar _ V _

8/0 C} N Ramaswamy; A

Aged Ab0ut_52 Years. _    F '
R/At N0267;-Braihmi S}':reet;~~."_--.._ ' 
Fart, Ka7ﬂak;aPLif?14'. j'_ V V = " 
Kanakap7nra'-Taluk.3.__  _
Bangalpre Kara} DisTtr':e;t " 

state 1of"E;:ar:i::,~:a.1::;,  
Represenf.ed.VV_byM it'.~:».V_C"a__ief Secretary
Vidhana vSOu.€iha;~ _  " __
Bangalere,' V   "

. EK Jv  #4, 1:43;, :11' "kgc/<4 ,m .1 (N M A1 /\ /$44»
. "  L111 {ZCSTUE U1 LVLFIICD GU10. KJCUIU :3?
~ '  Gov ernrnen: . o_f_ Karnataka

N'e;'4~9", Eihanija Bhavana

V' "  Race 'Qdutse Road, Bangalore.

.  '  Director

Depafpznent of Mines and Geeiogy

 " Kanaiiapura

Bangaiore Rural Disiriet.  Respondents

{By SFLL M Chidanandayyag Adxafer C /' R1
Sri Kjviﬁatarajg A<:idi.Adveea%e Genera} along Wiiéa
Sr; Bﬁfeerappae ASA for R2 to 4}

This Wrii Peiiaiainn is filed Lgnéer Arzieies 2.2% ané. 227? sf

'she €ensi;§i;::§§en SE Enéia praying in quash {he erder Bi,
:§,E€3.2§{}§ gsassed in M132 Ns.38,/'2€i$4-- by ihe was $123: Judge
§S::E}n;}§ Rzmianagzzranzg Vigie :'\:nne><.§§ 2>:n:;§ eie,

These §¥';*§£a §}€§%'{,§€§'I':f¢Es {:<)n:i:r:g an §1:;::* {Knees énis r:il;:z§;. Slzief

Jiisiise made we f<:}iie2>v§ng_§:



V , 

mgr

Km 

i""=-~3 

35
ORDER
J.S.KI-IEHAR, C.J. (Oral) :
During the course of proceedings of this Court had ordered a joint surﬁqey._Corié3ee€i1ienf..'ugﬁonefa ' survey having been carried out, a report. we,.$'V-hreuibrniﬁieii tog this Court, whereupon, objeeiioris <_:arrie*..to"oe at the hands of the aggrie'-§:ed.. we Consider it just and of the instant writ petitions, §~as:««i;;i}so petitions, with a direction to' before the RuIe~11 Commii'iee[ ' petitioners to raise all their plees end aiso. to file their objections against the .si1--.r\feyVr'epori (if necessary). After hearing '$"*:he A.ir1ch:::i'i:'ig the representatives of the State "iihe.Ru1e~i1 Committee shah pass; an order on the eiaimé by the petitioners.
.. Iri. ease the petiiiionere are aggrieveci by the order irgeveeedi by the R::ie~f£i Committee, ii: shall be {)p€i} io ihe "gee-iiiiiomere to 3533:: the game in ;':1C{?€}I"Ci.8JTi{Tf€'3 with Eaves, 3, §§}S?f<?:,i"i§,, writ pit'/'§Tii*;/$1133":-.','*:«, aiee, the eonr1ee"£;e(,i ezrii; §ei,ii;ii:;}r:s+; are ::iiep<>ee,gi oil 36 4- Th'? interim order as it subsists today, shall Continue tift} _ a decision is renderad by the TRule~1 1 CO1"I1H11ff€€. W .3 Qh2§.:%§ SK,/-- "- V Indsx: §:7;!'N _
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Karnataka High Court

M/S Lakshmi Venkateswara Granites vs Deputy Conservator Of Forests on 24 June, 2011

Author: H.G.Ramesh

Bench: H.G.Ramesh
