Supreme Court - Daily Orders
Joginder Singh vs Anurag Malik on 19 November, 2014
Bench: V. Gopala Gowda, C. Nagappan
ITEM NO.2 COURT NO.11 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 409/2014
JOGINDER SINGH Petitioner(s)
VERSUS
ANURAG MALIK Respondent(s)
(with appln. (s) for ex-parte stay)
WITH
T.P.(Crl.) No. 411/2014
(With appln.(s) for ex-parte stay and Office Report)
Date : 19/11/2014 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Anand, Adv.
Ms. Rajshreen Reddy, Adv.
Mr. Ajay Singh, Adv.
Dr. Sushil Balwada,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. No ground for interference is made out to exercise our jurisdiction.
The petitions are dismissed.
(VINOD KUMAR) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vinod Kumar
Date: 2014.11.20
17:42:47 IST
Reason: