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Supreme Court - Daily Orders

Joginder Singh vs Anurag Malik on 19 November, 2014

Bench: V. Gopala Gowda, C. Nagappan

  ITEM NO.2                               COURT NO.11                   SECTION XVIA

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS

  Transfer Petition(s)(Criminal)                    No(s).   409/2014

  JOGINDER                SINGH                                          Petitioner(s)

                                                    VERSUS

  ANURAG MALIK                                                           Respondent(s)

  (with appln. (s) for ex-parte stay)

  WITH
  T.P.(Crl.) No. 411/2014
  (With appln.(s) for ex-parte stay and Office Report)

  Date : 19/11/2014 These petitions were called on for hearing
  today.

  CORAM :
                         HON'BLE MR. JUSTICE V. GOPALA GOWDA
                         HON'BLE MR. JUSTICE C. NAGAPPAN

  For Petitioner(s)                    Mr.   Anand, Adv.
                                       Ms.   Rajshreen Reddy, Adv.
                                       Mr.   Ajay Singh, Adv.
                                       Dr.   Sushil Balwada,Adv.
  For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Heard learned counsel for the petitioner. No ground for interference is made out to exercise our jurisdiction.

The petitions are dismissed.




                (VINOD KUMAR)                                  (MALA KUMARI SHARMA)
                 COURT MASTER                                    COURT MASTER

Signature Not Verified

Digitally signed by
Vinod Kumar
Date: 2014.11.20
17:42:47 IST
Reason: