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Jammu & Kashmir High Court - Srinagar Bench

Mohammad Ramzan Baba And Ors vs J&K Forest Development Corporation And ... on 23 November, 2021

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                     S. No. 152
                                                                     Suppl.-1 Cause List
          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR

                                                                   WP(C) No. 2372/2021
                                                                     CM No. 7595/2021


          Mohammad Ramzan Baba and Ors.                                   .....Petitioner(s)

                                        Through: Mr. Zahoor Jan, Advocate
                    V/s
          J&K Forest Development Corporation and Ors.                 ..... Respondent(s)

                                        Through:
          CORAM:
               HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                                ORDER

23.11.2021 Issue notice in main petition as well as in CM returnable within four weeks.

List on 04.03.2022.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 23.11.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.11.24 10:10