Jammu & Kashmir High Court - Srinagar Bench
Mohammad Ramzan Baba And Ors vs J&K Forest Development Corporation And ... on 23 November, 2021
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
S. No. 152
Suppl.-1 Cause List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) No. 2372/2021
CM No. 7595/2021
Mohammad Ramzan Baba and Ors. .....Petitioner(s)
Through: Mr. Zahoor Jan, Advocate
V/s
J&K Forest Development Corporation and Ors. ..... Respondent(s)
Through:
CORAM:
HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
23.11.2021 Issue notice in main petition as well as in CM returnable within four weeks.
List on 04.03.2022.
(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 23.11.2021 "Manzoor"
MANZOOR UL HASSAN DAR 2021.11.24 10:10