Delhi High Court - Orders
Reacon Engineers (India) Pvt. Ltd vs Airforce Naval Housing Board & Anr on 1 November, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 28/2021, I.A. 2233/2021 & I.A. 959/2021
REACON ENGINEERS (INDIA) PVT. LTD. ..... Petitioner
Through:
versus
AIRFORCE NAVAL HOUSING BOARD & ANR. ..... Respondents
Through: Mr. Yoginder Handoo, Mr. Ashwin
Kataria and Mr. Garvit Solanki, Advs.
(through VC).
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 01.11.2023 Hon'ble Judge is not holding Court today. List on 16.02.2024.
BY ORDER COURT MASTER NOVEMBER 1, 2023/AT This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 00:30:36