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Delhi High Court - Orders

Reacon Engineers (India) Pvt. Ltd vs Airforce Naval Housing Board & Anr on 1 November, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~14
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 28/2021, I.A. 2233/2021 & I.A. 959/2021
                                                REACON ENGINEERS (INDIA) PVT. LTD.                                                 ..... Petitioner
                                                                                      Through:

                                                                                      versus

                                                AIRFORCE NAVAL HOUSING BOARD & ANR. ..... Respondents
                                                                                      Through:                 Mr. Yoginder Handoo, Mr. Ashwin
                                                                                                               Kataria and Mr. Garvit Solanki, Advs.
                                                                                                               (through VC).
                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 01.11.2023 Hon'ble Judge is not holding Court today. List on 16.02.2024.

BY ORDER COURT MASTER NOVEMBER 1, 2023/AT This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 00:30:36