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State of Rajasthan - Section

Section 12 in The Rajasthan Grant of Subsidy (On Managerial Staff) to Small Scale Industries Run by Cooperative Societies Rules, 1970

12. Please enclose the balance-sheet of the society as on last audit or 30th June preceding whichever is later and a trial balance as on the date of application giving the following information:-

(a)Share Capital
(b)Reserve Fund.
(c)Building Fund.
(d)Deposits from members.
(e)Profit, if any.
(f)Accumulated loss, if any.