Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Haryana - Subsection Section 27(2) in Haryana Pond and Waste Water Management Authority Act, 2018 (2)The Authority shall, subject to such modifications and revisions, as it may decide, approve the budget submitted under sub-section (1).
