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[Cites 0, Cited by 0] [Section 319(2)] [Section 319] [Entire Act]

Union of India - Subsection

Section 319(2)(a) in The Merchant Shipping Act, 1958

(a)enter or cause to be entered in the official log book such particulars relating to the depth to which the ship is for the time being loaded as the Central Government may by rules made in this behalf prescribe; and