Rajasthan High Court - Jodhpur
Ummed Singh vs Rajhans Upadhyay on 16 March, 2023
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 980/2018 Ummed Singh
----Petitioner Versus Rajhans Upadhyay & Anr
----Respondents For Petitioner(s) : None present For Respondent(s) : None present JUSTICE DINESH MEHTA Order 16/03/2023
1. Learned counsel for the petitioner has chosen not to appear before the Court. Even the petitioner is absent.
2. List this case after six weeks.
(DINESH MEHTA),J 85-Mak/-
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