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Supreme Court - Daily Orders

The State Of Kerala vs The Manager Mahatma Public School on 29 November, 2019

Bench: Arun Mishra, Indira Banerjee

     ITEM NOS.29 & 67                       COURT NO.3                  SECTION XI-A

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   27461/2019

     (Arising out of impugned final judgment and order dated 12-07-2019
     in WA No. 173/2019 passed by the High Court of Kerala at Ernakulam)

     THE STATE OF KERALA & ANR.                                      Petitioner(s)

                                                 VERSUS

     THE MANAGER MAHATMA PUBLIC SCHOOL & ANR.                        Respondent(s)

     (FOR ADMISSION and I.R.)

     WITH
     Diary No(s). 40251/2019 (XI-A)
     (FOR ADMISSION and I.R. and IA No.177599/2019-CONDONATION OF DELAY
     IN FILING)

     Diary No(s). 40650/2019 (XI-A)
     (IA No.182330/2019-CONDONATION OF DELAY IN FILING and IA
     No.182331/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Diary No(s). 41750/2019 (XI-A)
     (IA No.182463/2019-CONDONATION OF DELAY IN FILING and IA
     No.182464/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

      Diary No(s). 41949/2019 (XI-A)
     (IA No.182477/2019-CONDONATION OF DELAY IN FILING and IA
     No.182480/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.182476/2019-PERMISSION TO FILE PETITION (SLP/TP/WP/..))

     Date : 29-11-2019 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MS. JUSTICE INDIRA BANERJEE


     Counsel for parties
                                   Ms.   Aishwarya Bhati,Sr.Adv.
                                   Mr.   Sanjay Hegde,Adv.
                                   Mr.   Jose Abraham, AOR
                                   Mr.   M.P. Srivignesh,Adv.
Signature Not Verified
                                   Ms.   Sarah Shaji,Adv.
Digitally signed by
NARENDRA PRASAD
Date: 2019.11.30
                                   Mr.   B. Mathews,Adv.
13:25:13 IST
Reason:                            Ms.   Pranjal,Adv.



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                    Mr.   Jaideep Gupta,Sr.Adv.
                    Mr.   C.K. Sasi, AOR
                    Ms.   Nayantara Roy,Adv.
                    Mr.   Abdulla Naseeh,Adv.

                    Mr.   Rupesh Kumar,Adv.
                    Ms.   Neelam Sharma,Adv.
                    Ms.   Pankhuri Shrivastava,Adv.
                    Mr.   Rajeev Sharma,Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

Permission to file special leave petition(s) is granted. Delay condoned.

Issue notice.

No further action under the impugned orders to be taken.



(NARENDRA PRASAD)                             (JAGDISH CHANDER)
  COURT MASTER                                  COURT MASTER




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