Supreme Court - Daily Orders
The State Of Kerala vs The Manager Mahatma Public School on 29 November, 2019
Bench: Arun Mishra, Indira Banerjee
ITEM NOS.29 & 67 COURT NO.3 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27461/2019
(Arising out of impugned final judgment and order dated 12-07-2019
in WA No. 173/2019 passed by the High Court of Kerala at Ernakulam)
THE STATE OF KERALA & ANR. Petitioner(s)
VERSUS
THE MANAGER MAHATMA PUBLIC SCHOOL & ANR. Respondent(s)
(FOR ADMISSION and I.R.)
WITH
Diary No(s). 40251/2019 (XI-A)
(FOR ADMISSION and I.R. and IA No.177599/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s). 40650/2019 (XI-A)
(IA No.182330/2019-CONDONATION OF DELAY IN FILING and IA
No.182331/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 41750/2019 (XI-A)
(IA No.182463/2019-CONDONATION OF DELAY IN FILING and IA
No.182464/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Diary No(s). 41949/2019 (XI-A)
(IA No.182477/2019-CONDONATION OF DELAY IN FILING and IA
No.182480/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.182476/2019-PERMISSION TO FILE PETITION (SLP/TP/WP/..))
Date : 29-11-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MS. JUSTICE INDIRA BANERJEE
Counsel for parties
Ms. Aishwarya Bhati,Sr.Adv.
Mr. Sanjay Hegde,Adv.
Mr. Jose Abraham, AOR
Mr. M.P. Srivignesh,Adv.
Signature Not Verified
Ms. Sarah Shaji,Adv.
Digitally signed by
NARENDRA PRASAD
Date: 2019.11.30
Mr. B. Mathews,Adv.
13:25:13 IST
Reason: Ms. Pranjal,Adv.
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Mr. Jaideep Gupta,Sr.Adv.
Mr. C.K. Sasi, AOR
Ms. Nayantara Roy,Adv.
Mr. Abdulla Naseeh,Adv.
Mr. Rupesh Kumar,Adv.
Ms. Neelam Sharma,Adv.
Ms. Pankhuri Shrivastava,Adv.
Mr. Rajeev Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Permission to file special leave petition(s) is granted. Delay condoned.
Issue notice.
No further action under the impugned orders to be taken.
(NARENDRA PRASAD) (JAGDISH CHANDER)
COURT MASTER COURT MASTER
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