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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in The Central Motor Vehicles Rules, 1989

(1)No person shall appear for the test of competence to drive unless he has held a learners license for a period of at least [thirty days] [Substituted by GSR 933(E), dated 28.10.1989, for 'six weeks' (w.e.f. 28.10.1989).].