Madhya Pradesh High Court
Mithlesh vs The State Of Madhya Pradesh on 23 September, 2019
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 MCRC-39404-2019 The High Court Of Madhya Pradesh MCRC-39404-2019 (MITHLESH Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 23-09-2019 List alongwith M.Cr.C. No. 39753/2019 in the next week.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE Pallavi Digitally signed by PALLAVI SINHA Date: 24/09/2019 18:01:22