Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 62 in The Gujarat Fire Prevention and Life Safety Measures Act, 2013 62. Recovery of dues. - Any amount payable under this Act shall be recovered as an arrears of land revenue.
