Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act] Union of India - Subsection Section 53(1)(v) in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955 (v)All such samples shall be taken by the officer personally and in the presence of the manufacturer or his authorized agent.