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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(3) in The Himachal Pradesh Fruit Nurseries Registration and Regulation Act, 2015

(3)Every registered nurseryman or firm of nurserymen shall display a sign board in his nursery showing the following information:-
(i)Name of the Nursery;
(ii)License Number; and
(iii)Validity period.