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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(1)(b) in Uttarakhand Bovine Breeding Act, 2018

(b)collect samples of semen, blood or any other material used in semen production from the premises of any semen station and have such samples analysed from a recognised laboratory. All the stock of the semen which is from uncertified bull shall be destroyed immediately and semen processing equipment shall be sealed.