Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(7) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(7)The state Government or the local authority shall ensure that access of children to the school is not hindered on account of physical, social and cultural factors.