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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(6) in Orissa Municipal Act, 1950

(6)[ Nothing in this Act shall apply to the scheduled areas referred to in Clause (1) of Article 244 of the Constitution.] [Inserted vide Orissa Act No. 11 of 1994 w.e.f. 31.5.1994.]