Madhya Pradesh High Court
Mukesh Kumar Pandey vs Smt. Sunita Narve on 26 September, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CONC No. 5235 of 2023
(MUKESH KUMAR PANDEY Vs SMT. SUNITA NARVE)
Dated : 26-09-2023
Shri Karnik Singh, learned counsel for the Petitioner.
Shri K.C. Ghildiyal Senior Advocate appeared for Petitioner.
Issue notice to the respondents on payment of process fees within three
working days by RAD mode only.
Notice be made returnable within three weeks.
List thereafter.
(MANINDER S. BHATTI) JUDGE Astha Signature Not Verified Signed by: ASTHA SEN Signing time: 9/27/2023 2:21:55 PM