Section 20(2)(b) in Rajasthan Public Demands Recovery Act, 1952

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

(b)from the date of the determination of a petition denying liability under section 8 [x x x] [Omitted by Act No. 42 of 1960.], or

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