Rajasthan High Court - Jodhpur
Rehmat Khan vs Shri Sawar Mal Verma on 24 July, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 44/2020 Rehmat Khan
----Petitioner Versus Shri Sawar Mal Verma
----Respondent For Petitioner(s) : Mr. PC Sharma For Respondent(s) :
JUSTICE DINESH MEHTA Order 24/07/2020 Issue notice to the respondents, returnable within six weeks.
(DINESH MEHTA),J 27-AArora/-(Downloaded on 24/07/2020 at 09:07:45 PM)
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