Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(4) in Qualifications, Powers and Functions of Chief Electrical Inspector and Electrical Inspectors Rules, 2006 (4)An appeal shall be disposed of within ninety days from the date of receipt of the appeal.Form AForm of OrderTo
