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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Assam - Subsection

Section 73(1)(b) in The Assam Co-operative Societies Rules, 1953

(b)Any reference to co-operative year for the purpose of audit of co-operative societies occurring any where in this rule may be construed as co-operative year fixed by the Registrar of Co-operative Societies.