Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(29) in Poona University Act, 1974 (29)make arrangements for promoting the health, corporate life, and general welfare of the students, and promote extra-curricular and welfare activities through such students' organisations as are prescribed by the Statutes;
