Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(f) in The Assam Ancient Monuments and Records Act, 1959 (f)"Superintendent" means the Superintendent of Archaeology and includes any officer authorised by the State Government to perform the duties of the Superintendent.
