Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(ii) in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951 (ii)Before drawing up or directing the drawing up of proceedings against any Government servant with a view to disciplinary action;
