Section 75A(5)(e) in The Representation Of The People (Third Amendment) Act, 2002

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Union of India - Subsection

Section 75A(5)(e) in The Representation Of The People (Third Amendment) Act, 2002

(e)co- operative bank having the meaning assigned to it in clause (cci) of section 5 of the Banking Regulation Act, 1949 (10 of 1949 ) as modified by sub- clause (i) of clause (c) of section 56 of that Act; and

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Union of India - Subsection

Section 75A(5)(e) in The Representation Of The People (Third Amendment) Act, 2002